Citation : 2022 Latest Caselaw 6858 MP
Judgement Date : 6 May, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE
MP No. 4801 of 2021
(SMT. SULTANA BI Vs MATHURABAI AND OTHERS)
Dated :06-05-2022
Shri Somesh Gobhuj, learned counsel for the petitioner.
Ms. Anamika Singh, learned counsel for the respondent No.1.
Learned counsel for the respondent submits that copy of I.A. No.11136/2021 has not been supplied to her.
Counsel for petitioner submits that he will supply a copy of I.A. No.11136/2021 to the counsel for the respondent No.1.
It is directed that till the final disposal of this petition, the trial court shall not deliver the final judgment, however, it shall continue with the proceedings.
List the matter on 12.05.2022. C.C. as per rules.
(AMAR NATH (KESHARWANI)) JUDGE
N.R.
Digitally signed by NARENDRA KUMAR RAIPURIA Date: 2022.05.06 17:22:47 +05'30'
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