Santosh Saryam vs The State Of Madhya Pradesh
2022 Latest Caselaw 6753 MP

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                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                   CRA No. 7085 of 2021
                                                         (SANTOSH SARYAM Vs THE STATE OF MADHYA PRADESH)

                                     Dated : 05-05-2022
                                             Shri Pradeep Naveriya, Advocate for the appellant.

                                             Shri Pramod Thakur, Govt. Advocate for the respondent/State.

After arguing sometime, Shri Naveriya, Advocate for the appellant prays for time to argue this matter armed with relevant judgment.

As prayed, list after summer vacation.

                                          (SUJOY PAUL)                                      (DWARKA DHISH BANSAL)
                                             JUDGE                                                 JUDGE

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Digitally signed by SARSWATI MEHRA Date: 2022.05.06 12:11:58 IST