Bhoora Ahirwar vs Police Station Mohangarh The ...
2022 Latest Caselaw 6752 MP

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                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                     CRA No. 159 of 2014
                                             (BHOORA AHIRWAR Vs POLICE STATION MOHANGARH THE STATE OF MADHYA PRADESH)

                                     Dated : 05-05-2022
                                             Shri R.S. Patel, learned counsel for the appellant.

                                             Shri Yogesh Dhande, learned Government Advocate for respondent/State.

On the joint request, matter is finally heard. Reserved for judgment.

                                        (SUJOY PAUL)                                          (DWARKA DHISH BANSAL)
                                           JUDGE                                                     JUDGE

                                     manju

Signature Not Verified SAN

Digitally signed by MANJU CHOUKSEY Date: 2022.05.07 14:22:48 IST