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Vijendra Singh S/O Bharat Singhji ... vs Manohar Singh S/O Bharat Singh Ji ...
2022 Latest Caselaw 6682 MP

Citation : 2022 Latest Caselaw 6682 MP
Judgement Date : 4 May, 2022

Madhya Pradesh High Court
Vijendra Singh S/O Bharat Singhji ... vs Manohar Singh S/O Bharat Singh Ji ... on 4 May, 2022
Author: Anil Verma
 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                            MP No. 6005/2019



Indore, dated 4/5/2022
      Parties through their counsel.
      Counsel for respondents informed that final judgment and

decree has been passed by the trial court in this matter. He prays for time to file a copy of said judgment on the next date of hearing.

Counsel for petitioner prays for and is granted time to file reply of pending IA.

List after summer vacation.

(ANIL VERMA) JUDGE BDJ

Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.05.05 12:14:22 +05'30'

 
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