The State Of Madhya Pradesh vs Suman Singh
2022 Latest Caselaw 6674 MP

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                     WA No. 403 of 2022
                                                (THE STATE OF MADHYA PRADESH AND OTHERS Vs SUMAN SINGH AND OTHERS)

                                      Dated : 04-05-2022
                                             Shri B.D. Singh, learned G.A. for appellants/State.

                                             Shri Gopal Singh Baghel, learned counsel for respondent No.1.

Learned counsel for State prays for and is granted to file appropriate application to incorporate the judgment grounds in support of the challenge to the order of Single Bench.

List this case next week.

                                        (SHEEL NAGU)                                            (MANINDER S BHATTI)
                                            JUDGE                                                     JUDGE

                                      Shub




Signature Not Verified
  SAN

Digitally signed by SHUBHAM THAKKER Date: 2022.05.05 17:32:58 IST