Sohil @ Shahid Khan vs The State Of Madhya Pradesh
2022 Latest Caselaw 4624 MP

                                                                          1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                   CRA No. 6257 of 2021
                                                 (SOHIL @ SHAHID KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                      Dated : 31-03-2022
                                            Shri Baboo Ji Chourasia, learned counsel for the appellant.

                                            Shri A.S. Baghel, learned Dy. G.A. for the respondent/State.

Shri Chourasia prays for time to argue the matter armed with relevant statutes and judgments.

The other side has no objection. As prayed, list in the next month.

                                        (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                           JUDGE                                                   JUDGE

                                      Akm

Signature Not Verified SAN

Digitally signed by AKANKSHA MAURYA Date: 2022.04.05 15:07:27 IST