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Kamal Kant Pandey & Ors. vs The Union Of India & Ors.
2022 Latest Caselaw 4432 MP

Citation : 2022 Latest Caselaw 4432 MP
Judgement Date : 29 March, 2022

Madhya Pradesh High Court
Kamal Kant Pandey & Ors. vs The Union Of India & Ors. on 29 March, 2022
Author: Chief Justice
                                                                           1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                   WPS No. 5746 of 2005
                                                      (KAMAL KANT PANDEY & ORS. Vs THE UNION OF INDIA & ORS.)

                                         Dated : 29-03-2022
                                              Mr. Sanjay Kumar Agrawal - Advocate for the petitioners.

                                              Ms. Kanak Gaharwar - Advocate for the respondents.

Heard arguments.

Judgment reserved.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE

C

Signature Not Verified SAN

Digitally signed by CHRISTOPHER PHILIP Date: 2022.03.31 12:32:14 IST

 
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