Suersh vs Mukesh
2022 Latest Caselaw 4342 MP

Citation : 2022 Latest Caselaw 4342 MP
Judgement Date : 28 March, 2022

Madhya Pradesh High Court

Suersh vs Mukesh on 28 March, 2022

Author: Anil Verma

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

Second Appeal No.33/2022 (Suresh Vs. Mukesh and Others)

Indore, dated 28/03/2022 Parties through their counsel. Let the record of the trial Court be requisitioned. Principal District and Session Judge, Indore is directed to send the record of Civil Suit No.390-A/2018 (Mukesh Vs. Suresh and Others) judgment dated 09/11/2019 of the Court of I Civil Judge, Class-II, Indore.

If the original record of the trial Court is destroyed or missing then necessary steps for reconstruction of the trial Court's record shall be taken.

(ANIL VERMA) JUDGE Tej

Digitally signed by TEJPRAKASH VYAS Date: 2022.03.28 19:12:37 +05'30'

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