National Insurance Company ... vs Gomti Bai
2022 Latest Caselaw 4123 MP

Citation : 2022 Latest Caselaw 4123 MP
Judgement Date : 24 March, 2022

Madhya Pradesh High Court

National Insurance Company ... vs Gomti Bai on 24 March, 2022

Author: Satish Kumar Sharma

                                                     1
                      IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                              MA No. 345 of 2013
(NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE AND OPPOSIT HARIRAJ TALKIES Vs GOMTI
                                   BAI AND OTHERS)

Dated : 24-03-2022
                      Shri B.N. Malhotra, learned counsel for the appellant.

                      Shri B.D.Verma, learned counsel for respondents No.1, 2 and 3.

List after six weeks, as jointly prayed for. In the meanwhile, respondent company may file appropriate application for correction in the cause title of the judgment passed by claims Tribunal.

(SATISH KUMAR SHARMA) JUDGE

Rks RAM KUMAR SHARMA 2022.03.25 17:45:27 +05'30'

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