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Dr. Mukesh Sharma vs The State Of Madhya Pradesh
2022 Latest Caselaw 4122 MP

Citation : 2022 Latest Caselaw 4122 MP
Judgement Date : 24 March, 2022

Madhya Pradesh High Court
Dr. Mukesh Sharma vs The State Of Madhya Pradesh on 24 March, 2022
Author: Sanjay Dwivedi

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16777 of 2020 (DR. MUKESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 24-03-2022 Shri Akash Choudhary, counsel for the petitioner submits that issue involved in this case is already covered with the judgment passed by this Court.

Registry is directed to list this matter on 29/03/2022 at the top of the list.

(SANJAY DWIVEDI) JUDGE

sushma

Signature Not Verified SAN

Digitally signed by SUSHMA KUSHWAHA Date: 2022.03.26 12:26:48 IST

 
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