The Oriental Insurance Company ... vs Smt. Krishan Bai
2022 Latest Caselaw 4041 MP

Citation : 2022 Latest Caselaw 4041 MP
Judgement Date : 23 March, 2022

Madhya Pradesh High Court

The Oriental Insurance Company ... vs Smt. Krishan Bai on 23 March, 2022

Author: Satish Kumar Sharma

                                                        1
                         IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                                 MA No. 1134 of 2016
                           (THE ORIENTAL INSURANCE COMPANY LIMITED Vs SMT. KRISHAN BAI AND OTHERS)

Dated : 23-03-2022
                         Shri Shriniwas Gajendragadkar, learned counsel for the appellant/Insurance
Company.

                         Shri Pawan Vijayvargiya, counsel for the respondent No.5.

As prayed by counsel for the appellant, list this case along with M.A.No.250 of 2017 arising out of the same judgment on 20th April, 2022.

RAM KUMAR SHARMA 2022.03.24 11:37:42 +05'30'

(SATISH KUMAR SHARMA) JUDGE

Rks

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