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Anshul Agarwal vs Rajendra Singh Yadav
2022 Latest Caselaw 4032 MP

Citation : 2022 Latest Caselaw 4032 MP
Judgement Date : 23 March, 2022

Madhya Pradesh High Court
Anshul Agarwal vs Rajendra Singh Yadav on 23 March, 2022
Author: Sunita Yadav
                                            1
              IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                     MP No. 2655 of 2020
                        (ANSHUL AGARWAL Vs RAJENDRA SINGH YADAV AND OTHERS)

Dated : 23-03-2022
              Mr. Abhishek Bindal, learned counsel for the petitioner.
              Mr. Anand Vinod Bhardwaj, learned counsel for the respondents.

Learned counsel for the petitioner seeks permission of this Court to withdraw the petition in the light of the judgment dated 22.12.2021 passed by Second Additional District Judge, Seondha, District Datia in Civil Appeal No.05/2021.

Accordingly, the same is dismissed as rendered infructuous.

(SUNITA YADAV) JUDGE

bj/-

BARKHA SHARMA 2022.03.2 4 17:34:22 +05'30'

 
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