Sangram vs State Of M.P.
2022 Latest Caselaw 3951 MP

Citation : 2022 Latest Caselaw 3951 MP
Judgement Date : 22 March, 2022

Madhya Pradesh High Court

Sangram vs State Of M.P. on 22 March, 2022

Author: Gurpal Singh Ahluwalia

                                                 1
                               THE HIGH COURT OF MADHYA PRADESH
                                           CRA-647-2010
                                    (SANGRAM VS. STATE OF M.P.)

         Gwalior, Dated: 22.03.2022

                  Shri Arun Barua, learned counsel for the appellant.

                  Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                                (Rajeev Kumar Shrivastava)
             Judge                                                 Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.03.22 17:59:36 -07'00'

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