Jebun Bee vs Public Works Department
2022 Latest Caselaw 3706 MP

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                                         The High Court Of Madhya Pradesh
                                                   WP No. 126 of 2021
                                                (JEBUN BEE Vs PUBLIC WORKS DEPARTMENT AND OTHERS)

                                Indore, Dated : 15-03-2022
                                     Shri Ravindra Prakash Joshi, learned counsel for the petitioner.

                                     Ms. Drishti Rawal, learned Panel Lawyer for the respondent/State.

Learned counsel for the petitioner submits that he has filed certain documents/judgments today.

List the matter after a week.

(PRANAY VERMA) JUDGE

ns

Signature Not Verified SAN

Digitally signed by NEERAJ SARVATE Date: 2022.03.16 12:46:24 IST