Smt. Leela Bai @ Budhia Bai vs Kesar Singh Rajput
2022 Latest Caselaw 3655 MP

                                                       1
                            IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                        BEFORE
                                          HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                               ON THE 15th OF MARCH, 2022

                                          WRIT PETITION No. 15416 of 2013

                              Between:-
                              SMT. LEELA BAI @ BUDHIA BAI W/O MOHAN
                              SINGH       KUSHWAHA GRAM     BERKHEDI
                              AGRICULTUR, AND HOUSE HOLD WORK DISTT.
                              RAISEN (MADHYA PRADESH)

                                                                                 .....PETITIONER
                              (BY MS. SWATI GUPTA, ADVOCATE )

                              AND

                      1.      KESAR SINGH RAJPUT S/O MURAT SINGH RAJPUT
                              , AGED ABOUT 42 YEARS, VILL. KADAIYA TAH.
                              BADI DISTT. RAISEN (MADHYA PRADESH)

                      2.      BHAGWAT PRASAD KUSHWAHA S/O MOHAN
                              SINGH KUSHWAHA , AGED ABOUT 23 YEARS,
                              ITKHEDI, TAH. BADI, GOHARGANJ, RAISEN
                              (MADHYA PRADESH)

                      3.      ISHWARPRASAD KUSHWAHA S/O MOHAN SINGH
                              KUSHWAHA , AGED ABOUT 21 YEARS, ITKHEDI,
                              TAH. BADI, GOHARGANJ, RAISEN (MADHYA
                              PRADESH)

                      4.      PUSHPABAI W/O PREMNARAYAN , AGED ABOUT 28
                              YEAR S , AYODHYA NAGAR BHOPAL (MADHYA
                              PRADESH)

                      5.      SHANTIBAI W/O PREMNARAYAN , AGED ABOUT 25
                              YE A R S , CHIKLOD, TAH. GOHARGANJ, DISTT.
                              RAISEN (MADHYA PRADESH)

                      6.      AYODHYABAI W/O MURATSINGH KUSHWAHA
                              MARDANPUR,   DISTT. RAISEN  (MADHYA
                              PRADESH)

                      7.      GHASIRAM S/O BABULAL KUSHWAHA , AGED
                              ABOUT 20 YEARS, BERKHEDIKALA, TAH. BADI,
                              DISTT. RAISEN (MADHYA PRADESH)

                      8.      GHANSHYAM S/O BABULAL KUSHWAHA , AGED
                              ABOUT 18 YEARS, BERKHEDIKALA, TAH. BADI,
                              DISTT. RAISEN (MADHYA PRADESH)

                      9.      SMT. NARBADABAI W/O SUKHRAM KUSHWAHA
                              BERKHEDI KALA, TAH. BADI, DISTT. RAISEN
                              (MADHYA PRADESH)

Signature
 SAN      Not         10.     DISTRICT COLLECTOR THE STATE OF MADHYA
Verified                      PRADESH RAISEN (MADHYA PRADESH)
Digitally signed by
MONSI M SIMON
Date: 2022.03.16                                                               .....RESPONDENTS
16:19:26 IST
                                                           2
                                (NONE)

                            This petition has come up for hearing on this day and the court passed the
                      following:
                                                           ORDER

Learned counsel for petitioner prays for adjournment of case.

Order of status quo was passed by this Court on 13.9.2013. Thereafter interim order was continued on 8.3.2022.

Status report from trial court was called on 8.3.2022. As per status report, judgment and decree has already been passed on 3.11.2018 in Civil Suit No.23- A/2012.

In view of same, writ petition is dismissed.

                                                                                 (VISHAL DHAGAT)
                                                                                      JUDGE
                      mms




Signature
 SAN      Not
Verified

Digitally signed by
MONSI M SIMON
Date: 2022.03.16
16:19:26 IST