Harinath Singh vs The State Of Madhya Pradesh
2022 Latest Caselaw 3633 MP

                                                              1
                                   The High Court Of Madhya Pradesh
                                            WP No. 22665 of 2018
                                      (HARINATH SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      Jabalpur, Dated : 14-03-2022
                               Shri Jai Shukla, learned counsel for the petitioner.

                               Shri Jitendra Shrivastava, learned Panel Lawyer for the respondent/State.

Shri Parag Tiwari, learned counsel for respondents No.2, 3 and 4. Learned counsel for the petitioner submits that this issue is pending before the Full Bench and case will be covered with the judgment of Full Bench, accordingly, he prays for adjournment.

On his request, case is adjourned.

List the case in the week commencing 02.05.2022.

                                                                                      (VIVEK AGARWAL)
                                                                                           JUDGE

                      Tabish




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Date: 2022.03.14
18:14:20 IST