Citation : 2022 Latest Caselaw 3632 MP
Judgement Date : 14 March, 2022
THE HIGH COURT OF MADHYA PRADESH
CRA No. 666/2010 (RAJBAHADUR SINGH Vs STATE OF M.P.)
Gwalior, Dated: 14.03.2022
Shri Anand Purohit, Counsel for appellant No.1.
Appellant No.2 has already died.
Shri C.P. Singh, Counsel for State.
Heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2022.03.15
14:02:22 +05'30'
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