Citation : 2022 Latest Caselaw 3631 MP
Judgement Date : 14 March, 2022
THE HIGH COURT OF MADHYA PRADESH
CRA No. 620/2010 (HOTAM SINGH AND OTHERS Vs STATE OF M.P.)
Gwalior, Dated: 14.03.2022
Shri R.K. Sharma, Senior Counsel with Shri M.K.Chaudhary,
Counsel for appellants.
Shri C.P. Singh, Counsel for State.
Heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2022.03.15
14:02:06 +05'30'
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