Francis Emeka Mgbolu vs The State Of Madhya Pradesh
2022 Latest Caselaw 3345 MP

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                                           The High Court Of Madhya Pradesh
                                                    MCRC No. 9400 of 2022
                                                 (FRANCIS EMEKA MGBOLU Vs THE STATE OF MADHYA PRADESH)

                                 Jabalpur, Dated : 09-03-2022
                                       Shri Abhinikanta Sahu, learned counsel for the applicant.

                                       Shri Pradeep Dwivedi, learned PL for the respondent-State.

Case diary is available.

Learned counsel for the applicant seeks time to argue the matter. Prayer is allowed.

Office is directed to list the matter along with Criminal Appeal arising out

from the judgment passed by ASJ, Gauharganj District Raisen in S.T. No.29/2019 in the week commencing from 28.03.2022.

(RAJEEV KUMAR DUBEY) JUDGE

mn

Signature Not Verified SAN

Digitally signed by MANOJ NAIR Date: 2022.03.09 16:48:14 IST