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Mankunwar Bai vs Namichand Jain
2022 Latest Caselaw 3122 MP

Citation : 2022 Latest Caselaw 3122 MP
Judgement Date : 4 March, 2022

Madhya Pradesh High Court
Mankunwar Bai vs Namichand Jain on 4 March, 2022
Author: Anil Verma

The High Court Of Madhya Pradesh MP No. 1279 of 2021 (MANKUNWAR BAI AND OTHERS Vs NAMICHAND JAIN AND OTHERS)

Indore, Dated : 04-03-2022 Shri Digesh Parmar, learned counsel for the petitioner submits that the trial

Court has passed final judgment in the matter, therefore, present petition has become infructuous.

Accordingly, present petition is dismissed as being rendered infructuous. CC as per rules. .

(ANIL VERMA) JUDGE

amol

Signature Not Verified SAN

Digitally signed by AMOL N MAHANAG Date: 2022.03.05 12:51:49 PST

 
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