Dashrath @ Katai vs State Of M.P.
2022 Latest Caselaw 3043 MP

Citation : 2022 Latest Caselaw 3043 MP
Judgement Date : 3 March, 2022

Madhya Pradesh High Court

Dashrath @ Katai vs State Of M.P. on 3 March, 2022

Author: Gurpal Singh Ahluwalia

                                               1
                          THE HIGH COURT OF MADHYA PRADESH
                                      CRA-970-2010
                           (DASHRATH @ KATAI VS. STATE OF M.P.)

         Gwalior, Dated: 03.03.2022

                Shri Vinay Kumar, learned counsel for the appellant.

                Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                                   (Satish Kumar Sharma)
             Judge                                                   Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.03.03 15:51:12 -08'00'

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