Shahidan Bi Alias Shanti Bai vs Shakila
2022 Latest Caselaw 2940 MP

Citation : 2022 Latest Caselaw 2940 MP
Judgement Date : 2 March, 2022

Madhya Pradesh High Court

Shahidan Bi Alias Shanti Bai vs Shakila on 2 March, 2022

Author: Anjuli Palo

                                      1
          The High Court Of Madhya Pradesh
                    SA No. 1857 of 2018
                  (SHAHIDAN BI ALIAS SHANTI BAI Vs SHAKILA AND OTHERS)

Jabalpur, Dated : 02-03-2022
      Shri Hemant Namdeo, counsel for the appellant.

      Shri Durgesh Kumar Singrore, counsel for respondent Nos. 1 and 2.

Heard on admission. Judgment delivered separately.

(SMT. ANJULI PALO) JUDGE

Digitally signed by PRADYUMNA BARVE Date: 2022.03.07 18:19:38 +05'30'

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