Rajesh Kumar vs The State Of Madhya Pradesh
2022 Latest Caselaw 7805 MP

                                                                         1
                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                             AT INDORE
                                                            MCRC No. 23047 of 2022
                                                     (RAJESH KUMAR Vs THE STATE OF MADHYA PRADESH)

                                Dated : 14-06-2022
                                         Mr Santosh Kumar Meena, learned counsel for the applicant.

                                         Mr Gourav Singh Chouhan, learned counsel for the respondents State.

Learned counsel for the applicant prays for and is granted a weeks time to file the judgment of acquittal of co-accused.

As prayed, list after a week.

(PRANAY VERMA) JUDGE

rashmi

Signature Not Verified SAN

Digitally signed by RASHMI PRASHANT Date: 2022.06.16 13:33:09 IST