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No.143003734(Naik Gd)Ravinder ... vs Union Of India
2022 Latest Caselaw 7717 MP

Citation : 2022 Latest Caselaw 7717 MP
Judgement Date : 13 June, 2022

Madhya Pradesh High Court
No.143003734(Naik Gd)Ravinder ... vs Union Of India on 13 June, 2022
Author: Chief Justice
                                                                     1
                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                          AT JABALPUR
                                                               WA No. 594 of 2006
                                          (NO.143003734(NAIK GD)RAVINDER PANDEY Vs UNION OF INDIA AND OTHERS)

                                Dated : 13-06-2022
                                        Shri Kailash Chandra Ghildiyal - Senior Advocate assisted by Shri

                                Aditya Veer Singh - Advocate for the appellant.
                                        Ms. Kanak Gaharwar - Advocate for the respondents.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE

Prar

Signature Not Verified SAN

Digitally signed by PRARTHANA SURYAVANSHI Date: 2022.06.14 18:03:07 IST

 
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