Premnarayan Kushwah vs Smt. Suman
2022 Latest Caselaw 9867 MP

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                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT GWALIOR
                                                MP No. 2283 of 2022
                                          (PREMNARAYAN KUSHWAH Vs SMT. SUMAN)

                   Dated : 18-07-2022
                          Shri Vibhor Kumar Sahu, learned counsel for the petitioner.

                          Issue notice to the respondents on payment of process fee within seven

working days. Notice be made returnable within four weeks.

As an interim measure, till the next date of hearing, the Court below will not pass final judgment.

Certified copy as per rules.

(DEEPAK KUMAR AGARWAL) JUDGE

mani

SUBASRI MANI 2022.07.19 11:52:12 -07'00'