Citation : 2022 Latest Caselaw 9256 MP
Judgement Date : 9 July, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 652 of 2021 (JAYANTILAL AND OTHERS Vs SHRI SANJEEV KUMAR MISHRA FOOD SAFETY OFFICER)
Dated : 09-07-2022 Shri Vinayak Balchandani, learned counsel for the appellant prays for
time to address on the question of maintainability of the petition as second appeal.
Office has raised objection that instead of filling second appeal, criminal appeal ought to have been filed in the light of judgment passed by Gwalior Bench in SA No.58/2017 and Cr.Appeal No.1131/2018.
List the matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE
Sourabh
Signature Not Verified VerifiedDigitally Digitally signed by SAN SOURABH YADAV Date: 2022.07.09 18:53:21 IST
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