Lee Anne Elton vs Arunoday Singh
2022 Latest Caselaw 9075 MP

                                                                        1
                                                IN THE HIGH COURT OF MADHYA PRADESH
                                                             AT JABALPUR
                                                                  FA No. 445 of 2020
                                                            (LEE ANNE ELTON Vs ARUNODAY SINGH)

                                 Dated : 07-07-2022
                                          Mr. Aditya Sanghi with Ms. Nain Jyoti Noriya, learned counsel for the

                                 appellant.
                                          Mr. Kishore Shrivastav, learned Senior Counsel with Mr. Rashid Suhail
                                 Sidiqui and Ms. Aditi Shrivastav Oberoy, learned counsel for the respondent.

On the joint request of the parties, the matter is heard finally. Reserved for judgment.

                                       (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                          JUDGE                                               JUDGE

                                 ahd

Signature Not Verified SAN

Digitally signed by MOHD AHMAD Date: 2022.07.08 10:29:25 IST