Ramesh vs State Of M.P.
2022 Latest Caselaw 948 MP

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                                                                                       Cr.Appeal No.1094/2009

                                                         HIGH COURT OF MADHYA PRADESH
                                                                BENCH AT INDORE

                                                                  Cr.Appeal No.1094/2009


                                              INDORE, Dated :17.12.2021


                                                    Ms Rekha Shrivastava , learned counsel for the appellant.
                                                    Shri A.S. Sisodiya, learned Govt. Advocate, for the
                                              respondent/State.

Arguments heard.

Reserved for judgment.

                                                  (Vivek Rusia)                    (Satyendra Kumar Singh)
                                                      Judge                                   Judge

INDORE Dated: 19.01.2022

Judgment delivered separately, signed and dated.

                                                    (Vivek Rusia)                  (Satyendra Kumar Singh)
                                                      Judge                                   Judge
                                                     19-01-2022                             19-01-2022
   sh/-

SEHAR Digitally signed by SEHAR HASEEN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001,

HASEE st=Madhya Pradesh, 2.5.4.20=900ec6fc757798eaeb3df7a328 60bd3298415a4d1c2d91436213f2568c8 f27da, pseudonym=F50E66F24169404D6C1C8 9B398467A979218326F,

N serialNumber=E7DBBA955B262C04B84 13251CE7FB6F0B7DBA610C57F1559C0 8BF6C6F5DD40D4, cn=SEHAR HASEEN Date: 2022.01.21 10:36:34 +05'30'