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Dharmendra @ Dharmu Sahu vs The State Of Madhya Pradesh
2022 Latest Caselaw 426 MP

Citation : 2022 Latest Caselaw 426 MP
Judgement Date : 7 January, 2022

Madhya Pradesh High Court
Dharmendra @ Dharmu Sahu vs The State Of Madhya Pradesh on 7 January, 2022
Author: Sujoy Paul

1 CRA-3258-2021 The High Court Of Madhya Pradesh CRA No. 3258 of 2021 (DHARMENDRA @ DHARMU SAHU Vs THE STATE OF MADHYA PRADESH)

Jabalpur, Dated : 07-01-2022 Mr. K.P. Singh, leaned counsel for the appellant.

Mr. S.K. Malvi, learned Panel Lawyer for the appellant. Learned counsel for the appellant undertakes to supply complete copy of impugned judgment to A.G. Office by Monday.

List this matter in the next week.




                                      (SUJOY PAUL)                                  (ARUN KUMAR SHARMA)
                                         JUDGE                                              JUDGE

                                  julie




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Digitally signed by JULIE SINGH Date: 2022.01.07 16:48:50 IST

 
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