Citation : 2022 Latest Caselaw 344 MP
Judgement Date : 6 January, 2022
THE HIGH COURT OF MADHYA PRADESH
CRA No. 732/2010 (RAJESH @ BABBA Vs STATE OF M.P.)
Gwalior, Dated: 06.01.2022
Shri R.K.S. Kushwah, Counsel for appellant.
Shri A.K. Nirankari, Public Prosecutor for State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Deepak Kumar Agarwal)
Judge Judge
Aman
AMAN TIWARI
2022.01.07
17:06:41 +05'30'
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