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Balmik Prasad (Dead) Through Lrs. ... vs Chintamani (Dead) Thr. Lrs. ...
2022 Latest Caselaw 342 MP

Citation : 2022 Latest Caselaw 342 MP
Judgement Date : 6 January, 2022

Madhya Pradesh High Court
Balmik Prasad (Dead) Through Lrs. ... vs Chintamani (Dead) Thr. Lrs. ... on 6 January, 2022
Author: Virender Singh

MP-4928-2021

THE HIGH COURT OF MADHYA PRADESH MP No.4928 of 2021 (Balmik Prasad (dead) through LRs. Rajendra Prasad Sharma vs. Chintamani (dead) thr. LRs. Chandrawati Devi)

Jabalpur, Dated 06-01-2022.

Shri K.K. Agnihotri, counsel for the petitioner. Two orders of the trial Court dated 22.11.2021 and 09.12.2021 are under challenge in this petition.

The ld. counsel for the petitioner submitted that he has filed some documents vide Doc. No.272/2022. However, the same is not available on record.

Office is directed to place it on record. As informed, since the trial Court has fixed the case for pronouncing the judgment on 10.01.2022, list this case on 07.01.2022.

(Virender Singh) JUDGE vinod Digitally signed by VINOD VISHWAKARMA Date: 2022.01.06 16:12:51 +05'30'

 
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