Aditya Narayan Shukla vs Union Of India
2022 Latest Caselaw 268 MP

                                                                         1                              WP-28848-2021
                                              The High Court Of Madhya Pradesh
                                                       WP No. 28848 of 2021
                                                     (ADITYA NARAYAN SHUKLA Vs UNION OF INDIA AND OTHERS)

                                    Jabalpur, Dated : 05-01-2022
                                             Shri Vaibhav Tiwari, learned counsel for the petitioner.

                                             Shri Sandeep Kumar Kushwaha, learned counsel for the respondent

Nos. 1 to 3/UOI.

As prayed by Shri Vaibhav Tiwari, list in the next week enable him to argue the matter armed with relevant provisions and judgments.

                                          (SUJOY PAUL)                                   (ARUN KUMAR SHARMA)
                                             JUDGE                                              JUDGE

                                    skt

Signature Not Verified SAN

Digitally signed by SANTOSH KUMAR TIWARI Date: 2022.01.06 17:01:31 IST