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Yashwant vs The State Of M.P.
2022 Latest Caselaw 131 MP

Citation : 2022 Latest Caselaw 131 MP
Judgement Date : 3 January, 2022

Madhya Pradesh High Court
Yashwant vs The State Of M.P. on 3 January, 2022
Author: Vijay Kumar Shukla
The High Court of Madhya Pradesh Bench at Indore

                     M.Cr.C. No.28266/2021
Indore, Dated:03/01/2022
      Shri.Anil Ojha, learned counsel for applicant.
      Shri. Kapil Mahant, learned PL for respondent/State.

Learned counsel for applicant prays for time to bring Supreme Court judgment in support of his submission.

List in the next week.

(Vijay Kumar Shukla) Judge Digitally signed by VARGHESE MATHEW Date: 2022.01.03 16:13:19 -08'00'

 
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