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Bablu @ Abhay vs The State Of Madhya Pradesh
2022 Latest Caselaw 112 MP

Citation : 2022 Latest Caselaw 112 MP
Judgement Date : 3 January, 2022

Madhya Pradesh High Court
Bablu @ Abhay vs The State Of Madhya Pradesh on 3 January, 2022
Author: Sujoy Paul

1 CRA-982-2013 The High Court Of Madhya Pradesh CRA No. 982 of 2013 (BABLU @ ABHAY Vs THE STATE OF MADHYA PRADESH)

Jabalpur, Dated : 05-01-2022 Ms. Swati George, learned counsel for the appellant.

Mr. Sanjay Kumar Malvi, learned Panel Lawyer for the State. With the consent, finally heard. Reserved for judgment.


                                      (SUJOY PAUL)                                    (ARUN KUMAR SHARMA)
                                         JUDGE                                               JUDGE

                                  julie




Signature Not Verified SAN

Digitally signed by JULIE SINGH Date: 2022.01.07 11:39:37 IST

 
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