Dhapubai Deceased Through Lrs ... vs Ramprasad
2022 Latest Caselaw 1011 MP

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

S.A. No.958/2020

Indore, dated 20/01/2022 Heard through Video Conferencing.

Shri Rituraj Trivedi, learned counsel for the appellant.

Heard on IA. No.2280/2020, which is an application under Order 41 Rule 5 of CPC seeking stay order.

Let the record of the court below be requisitioned.

In the meanwhile, execution of the impugned judgment and decree dated 16.12.2019 passed in Civil Appeal No.77-A/2017 by the Additional District Judge, Mandsaur shall remain stayed till the next date of hearing.

C.C. as per rules.

(Anil Verma) Judge N.R.

Digitally signed by NARENDRA KUMAR RAIPURIA Date: 2022.01.22 17:24:04 +05'30'