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Monu Sharma vs State Of M.P.
2022 Latest Caselaw 1005 MP

Citation : 2022 Latest Caselaw 1005 MP
Judgement Date : 20 January, 2022

Madhya Pradesh High Court
Monu Sharma vs State Of M.P. on 20 January, 2022
Author: Gurpal Singh Ahluwalia
                                             1


                     THE HIGH COURT OF MADHYA PRADESH
                                 CRA-938-2010
                       (Monu Sharma & Ors. Vs. State of M.P)
            Gwalior, dated: 20.01.2022

                  Shri Pradeep Katare, Counsel for the appellant.

                  Shri R.K.Awasthy, Public Prosecutor for the respondent/State.

Arguments heard.

Reserved for judgment.

(G.S. Ahluwalia) (Deepak Kumar Agarwal) Judge Judge vv

VALSALA VASUDEVAN 2022.01.20 19:40:00 +05'30'

 
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