Madhya Pradesh Road Development ... vs Basant Kumar Khareya
2022 Latest Caselaw 2506 MP

The High Court Of Madhya Pradesh WP No. 16795 of 2020 (MADHYA PRADESH ROAD DEVELOPMENT CORPORATION Vs BASANT KUMAR KHAREYA AND OTHERS)

Jabalpur, Dated : 22-02-2022 Parties through their counsel.

As prayed by Shri Dharmendra Soni, learned counsel for the petitioner list after a week to enable him to examine the relevant Supreme Court judgments in the meantime As agreed list in the week commencing 07.03.2022 along with connected matters.

                                      (SUJOY PAUL)                                       (DWARKA DHISH BANSAL)
                                         JUDGE                                                  JUDGE

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Digitally signed by SWETA SAHU Date: 2022.02.24 10:58:08 IST