Hanumandas Baba @ Hemraj vs State Of M.P.
2022 Latest Caselaw 2419 MP

Citation : 2022 Latest Caselaw 2419 MP
Judgement Date : 21 February, 2022

Madhya Pradesh High Court

Hanumandas Baba @ Hemraj vs State Of M.P. on 21 February, 2022

Author: Gurpal Singh Ahluwalia

                                               1
                      THE HIGH COURT OF MADHYA PRADESH
                                  CRA-285-2010
                      Hanumandas Baba @ Hemraj vs. State of M.P.

           Gwalior, Dated: 21.02.2022

                Shri Ashok Jain, Counsel for the appellant.

                Shri C.P. Singh, Counsel for the respondent/State.

Shri Anand Purohit, Counsel for the complainant.

Heard.

Reserved for judgment.



           (G.S. Ahluwalia)                               (Deepak Kumar Agarwal)
               Judge                                              Judge

  (alok)




ALOK KUMAR

2022.02.21 17:46:49 +05'30'

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