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Annamma vs Narmada Ghati Vikas (Valley) ...
2022 Latest Caselaw 2408 MP

Citation : 2022 Latest Caselaw 2408 MP
Judgement Date : 21 February, 2022

Madhya Pradesh High Court
Annamma vs Narmada Ghati Vikas (Valley) ... on 21 February, 2022
Author: Pranay Verma
                                                                       1
                                             The High Court Of Madhya Pradesh
                                                      WP No. 17014 of 2017
                                             (ANNAMMA Vs NARMADA GHATI VIKAS (VALLEY) DEPARTMENT AND OTHERS)

                                                                     WP/20009/2017
                                Indore, Dated : 21-02-2022
                                         Mr Sanjay P.Joshi, learned counsel for the petitioner .

                                         Mr Kushagra Jain, learned counsel for the respondents State.

Learned counsel for the petitioner submits that the issue involved in this petition has been settled by various judgments of this of Court.

Learned counsel for the respondents submits that the matter itself may be

finally heard.

As prayed, list after two weeks.

(PRANAY VERMA) JUDGE

rashmi

Signature Not Verified SAN

Digitally signed by RASHMI PRASHANT Date: 2022.02.22 17:41:59 IST

 
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