S.C.Rampal vs Union Of India
2022 Latest Caselaw 2039 MP

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                                                    The High Court Of Madhya Pradesh
                                                              WP No. 5845 of 2006
                                                               (S.C.RAMPAL Vs UNION OF INDIA AND OTHERS)

                                         Jabalpur, Dated : 14-02-2022
                                               Mr. Sankalp Kochar, Advocate with Mr. Siddharth Shrivastava, Advocate

                                         for the petitioner.
                                               Respondents' counsel absent.

Heard arguments.

Judgment reserved.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE

C

Signature Not Verified SAN

Digitally signed by CHRISTOPHER PHILIP Date: 2022.02.15 12:04:56 IST