Rambabu vs State Of M.P.
2022 Latest Caselaw 1913 MP

Citation : 2022 Latest Caselaw 1913 MP
Judgement Date : 10 February, 2022

Madhya Pradesh High Court

Rambabu vs State Of M.P. on 10 February, 2022

Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-724-2010 (RAMBABU & ORS. VS. STATE OF M.P.)

Through video conferencing

Gwalior, Dated: 10.02.2022

Shri R.K.S.Kushwah, learned counsel for the appellants.

Shri C.P.Singh, learned counsel for the State.

Shri M.K.Chaudhary, learned counsel for the complainant.

Heard.

Reserved for judgment.


        (G.S. Ahluwalia)                                     (Deepak Kumar Agarwal)
            Judge                                                     Judge

Shanu

         Digitally signed by
         SHANU RAIKWAR
         Date: 2022.02.10
         16:44:29 -08'00'

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