Citation : 2022 Latest Caselaw 1652 MP
Judgement Date : 4 February, 2022
1
The High Court Of Madhya Pradesh
RP No. 1401 of 2017
(DEWAS DEVELOPMENT AUTHORITY Vs REHMAT ALI AND OTHERS)
Indore, Dated : 04-02-2022
Heard through Video Conferencing.
Shri Aviral Vikas Khare, learned counsel for the petitioner.
Shri Sudhanshu Vyas, learned Govt. Advocate Advocate
General, learned counsel for the Respondent .
Shri Rajeev Kumar Jain appeared for Respondent.
In this case, appellant has filed an application for final disposal in light of the judgment passed by the Apex Court in case of Indore Development Authority Vs. Mamnolarlal and Ors. (SLP(C)) Nos.9036-9038/2016. Along with this application entire photocopy of the Judgment runs into 322 pages has been filed. In the front page of the judgment it is mentioned as "Reportable judgment". Once the judgment has reported then only the citation is required to be mentioned in the application or disclose during the argument. But we
have noticed that lawyers are filing photocopies of reportable judgments in the cases as documents or annexures. When the judgments are reported photocopies are not liable to be filed because this court subscribes all the journals as well as all the judges have subscriptions of SCC Online, AIR Online etc. Therefore, the members of the BAR are requested not to file photocopies of the judgments which are already been reported in the journals or available online in order to save the papers. These photocopies of judgment not only consumes the space in record room but also burdens on the staff for movement of the files from section to court room.
Let copy of this order be sent to the High Court Bar
Association, Indore.
List this matter in the week commencing 1st March, 2022.
(VIVEK RUSIA) (RAJENDRA KUMAR (VERMA))
JUDGE JUDGE
ajit
AJIT
Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001,
KAMALASA st=Madhya Pradesh, 2.5.4.20=156c9cedca1b74d671db9f220a5e3ed6cba241 effad892107d95ef0a1afc55b4, pseudonym=CFDFD9C36711CA738F527A5D61A1EE90 1C09EF29,
NAN serialNumber=7F0BEE2D78BD57DA058F3247441C87E 7E0817FB61F5E2ABCAEE63CAAA7B3B9FF, cn=AJIT KAMALASANAN Date: 2022.02.04 18:57:45 +05'30'
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