Vaishali Bangre vs Amit Bangre
2022 Latest Caselaw 17089 MP

                                                             1
                            IN      THE      HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     BEFORE
                                        HON'BLE SHRI JUSTICE SUJOY PAUL
                                                        &
                                  HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
                                              ON THE 21 st OF DECEMBER, 2022
                                                FIRST APPEAL No. 1889 of 2022

                           BETWEEN:-
                           VAISHALI BANGRE W/O AMIT BANGRE D/O SUBHASH
                           CHANDRA DEEWAN, AGED ABOUT 35 YEARS,
                           OCCUPATION: HOUSE WIFE R/O 1114/24 NANDA NAGAR,
                           INDORE (MADHYA PRADESH)

                                                                                         .....APPELLANT
                           (BY SHRI MANIKANT SHARMA - ADVOCATE)

                           AND
                           AMIT BANGRE S/O LATE B.L. BANGRE, AGED ABOUT 39
                           YEARS, OCCUPATION: JOB R/O WARD NO. 18, HAZARI
                           GALI, OPP. HOTAL AND MID TOWN BALAGHAT,
                           DISTRICT BALAGHAT (MADHYA PRADESH)

                                                                                        .....RESPONDENT
                           (NONE)

                                  This appeal coming on for orders this day, JUSTICE SUJOY PAUL

                           passed the following:
                                                              ORDER

Learned counsel for the appellant seeks to withdraw this appeal because appellant has already filed F.A. No.1855/2022 against the same impugned judgment.

Appeal is dismissed as withdrawn with the liberty to prosecute the other first appeal.

Signature Not Verified Signed by: APARNA TIWARI Signing time: 12/22/2022 11:06:47 AM

(SUJOY PAUL) (PRAKASH CHANDRA GUPTA) JUDGE JUDGE AT

Signature Not Verified Signed by: APARNA TIWARI Signing time: 12/22/2022 11:06:47 AM