Citation : 2022 Latest Caselaw 16395 MP
Judgement Date : 9 December, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 57694 of 2022 (PUNAM Vs THE STATE OF MADHYA PRADESH)
Dated : 09-12-2022 Shri Gajendra Sharma, learned counsel for the applicant.
Shri Arun Pagare, learned Panel lawyer for the non-applicant/State.
Counsel for the applicant prays for and is granted time to file copies of the judgments in which applicant has been acquitted.
List in the next week.
(ANIL VERMA) JUDGE
Pramod
Signature Not Verified Signed by: BHUVNESHWAR DATT JOSHI Signing time: 12/9/2022 8:01:58 PM
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