Mukul Kanojiya @ Pankaj @ Baba vs The State Of Madhya Pradesh
2022 Latest Caselaw 16006 MP

Citation : 2022 Latest Caselaw 16006 MP
Judgement Date : 2 December, 2022

Madhya Pradesh High Court

Mukul Kanojiya @ Pankaj @ Baba vs The State Of Madhya Pradesh on 2 December, 2022

Author: Sujoy Paul

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    MCRC No. 45697 of 2022
                               (MUKUL KANOJIYA @ PANKAJ @ BABA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 02-12-2022
                                As prayed by Shri Hakim Khan, learned counsel for the applicant , list in

                         next week to enable him to argue the matter with relevant judgment.


                                                                                          (SUJOY PAUL)
                                                                                             JUDGE

                         Akm




Signature Not Verified
Signed by: MANJU
Signing time:
12/3/2022

12:04:50 PM

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