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Bishanlal vs The State Of M.P.
2022 Latest Caselaw 6426 MP

Citation : 2022 Latest Caselaw 6426 MP
Judgement Date : 28 April, 2022

Madhya Pradesh High Court
Bishanlal vs The State Of M.P. on 28 April, 2022
Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2201 of 1998 (BISHANLAL Vs THE STATE OF M.P.)

Dated : 28-04-2022 Judgment delivered today, singed and dated separately.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2022.04.28 17:58:04 +05'30'

 
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