Pancham Singh vs State Of M.P.
2022 Latest Caselaw 6332 MP

Citation : 2022 Latest Caselaw 6332 MP
Judgement Date : 27 April, 2022

Madhya Pradesh High Court

Pancham Singh vs State Of M.P. on 27 April, 2022

Author: Gurpal Singh Ahluwalia

                                              1
                       THE HIGH COURT OF MADHYA PRADESH
                                  CRA-898-2011
                      (PANCHAMSINGH & ORS. VS. STATE OF M.P.)

         Gwalior, Dated: 27.04.2022

              Shri A.K.Jain, learned counsel for the appellants.

              Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                             (Rajeev Kumar Shrivastava)
             Judge                                              Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.04.27 17:49:22 -07'00'

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