Monu @ Sikandar @ Sameer vs The State Of Madhya Pradesh
2022 Latest Caselaw 6139 MP

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                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                   CRA No. 7509 of 2018
                                                    (MONU @ SIKANDAR @ SAMEER Vs THE STATE OF MADHYA PRADESH)

                                      Dated : 25-04-2022
                                            Shri Shailendra Singh Thakur, learned counsel for the appellant.

                                            Shri Vinay Sharma, learned Panel Lawyer for the respondent/State.

Report has not been received from ASJ, Bhopal. On a perusal of memo dated 13/18.04.2022 issued by Registry, it appears that Registry has written memo to Additional Sessions Judge, Sagar whereas judgment has been delivered by Additional Sessions Judge, Bhopal, therefore, Registry is directed to correct its

error and call for report from Additional Sessions Judge, Bhopal.

List this case after receipt of report from Additional Sessions Judge, Bhopal on 15.06.2022.

(DINESH KUMAR PALIWAL) JUDGE

anu

Signature Not Verified SAN

Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.04.26 17:06:17 IST