Citation : 2022 Latest Caselaw 5875 MP
Judgement Date : 21 April, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 185 of 2016 (RAJKUMAR AGRAWAL Vs CHANDRA KUMAR CHAKRAWARTY)
Dated : 21-04-2022 None for the applicant.
On 03/03/2020 & 22/03/2022 also, none was present for the applicant. Today also none is present on behalf of applicant. So, the interim stay earlier granted by coordinate Bench of this Court vide order dated 01/09/2016 is hereby vacated in the light of judgment passed by Hon'ble Apex Court in the case of Asian Resurfacing of Road Agency Pvt. Ltd. v. Central Bureau of
Investigation, 2018 SCC OnLine SC 310.
Office is directed to send a copy of this order to the concerned trial Court for information.
List the matter after four weeks.
(RAJEEV KUMAR DUBEY) JUDGE
as
Signature Not Verified SAN
Digitally signed by ANURAG SONI Date: 2022.04.21 16:29:09 IST
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