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New Education Society Jabalpur vs Smt. Neelam Batra
2022 Latest Caselaw 5686 MP

Citation : 2022 Latest Caselaw 5686 MP
Judgement Date : 19 April, 2022

Madhya Pradesh High Court
New Education Society Jabalpur vs Smt. Neelam Batra on 19 April, 2022
Author: Rajeev Kumar Dubey

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 141 of 2017 (NEW EDUCATION SOCIETY JABALPUR Vs SMT. NEELAM BATRA)

Dated : 19-04-2022 None for the applicant.

On 29.03.2022 and 12.04.2022 also, none was present for the applicant. So, the interim stay order granted earlier by this Court vide order dated 20.03.2017 is hereby vacated in the light of judgment passed by Hon'ble Apex Court in the case o f Asian Resurfacing of Road Agency Pvt. Ltd. v. Central Bureau of Investigation, 2018 SCC OnLine SC 310.

Office is directed to send a copy of this order to the concerned trial court for information.

List the matter after four weeks.

(RAJEEV KUMAR DUBEY) JUDGE

(ra)

Signature Not Verified SAN

Digitally signed by RANJEET AHIRWAL Date: 2022.04.19 17:41:27 IST

 
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